Section 30 in The Chhattisgarh Co-operative Societies Rules, 1962
30. [ Rate of contribution. [Substituted by notification No. 2561-1774-XV-1, dated 8-7-77.]
- The contribution to be made by a society under Clause (b) of sub-section (2) of Section 43 shall be-(a)one and one half, per cent of the net profit where the net profit does not exceed fifteen lakh rupees; and(b)two per cent of the net profit, where the net profit exceeds fifteen lakh rupees].
