Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act] State of Bihar - Subsection Section 54(1)(f) in The Bihar Panchayat Raj Act, 2006 (f)all sums received as gift or contributions and all income from any trust or endowment made in favour of the Panchayat Samiti;