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[Cites 0, Cited by 0] [Section 24(7)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(7)(f) in The Bharathiar University Act, 1981

(f)When a person ceases to be a member of the Syndicate, he shall cease to be a member of any of the authorities of the University of which he may happen to be a member by virtue of his membership of the Syndicate.