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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(d) in Haryana Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2019

(d)"cash transportation activities" means the physical transfer of cash, such as bank notes, coins, credit card, debit card or other items of value from one location to another, and includes loading cash in to, or unloading cash from, an ATM machine;