Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Uttarakhand - Subsection Section 34(1) in National Law University of Uttarakhand Act, 2011 (1)The Annual Accounts and the balance sheet of the University shall be prepared under the directions of the Executive Council.
