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Hindusthan National Glass And ... vs Nashik Mathadi And Unprotected Labour ... on 17 February, 2023

Bench: M.R. Shah, C.T. Ravikumar

     ITEM NO.35                         COURT NO.4                 SECTION IX

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).   7862/2019

     (Arising out of impugned final judgment and order dated 24-11-2018
     in WP No. 2295/2018 passed by the High Court Of Judicature at
     Bombay)

     HINDUSTHAN NATIONAL GLASS AND INDUSTRIES LIMITED                   Petitioner(s)

                                                VERSUS

     NASHIK MATHADI AND UNPROTECTED LABOUR BOARD,
     NASHIK & ORS.                                                     Respondent(s)

     (IA No. 81852/2021 - APPLICATION FOR TAKING ON RECORD
      IA No. 78075/2019 - CLARIFICATION/DIRECTION
      IA No. 49024/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 49022/2019 - EXEMPTION FROM FILING O.T.) Date : 17-02-2023 These matters were called on for hearing today. CORAM :

HON'BLE MR. JUSTICE M.R. SHAH HON'BLE MR. JUSTICE C.T. RAVIKUMAR For Petitioner(s) Mr. J.P. Cama, Sr. Adv.

Mr. Rituraj Biswas, AOR Mr. Sachin Dankh, Adv. Mr. Chandan Kumar, Adv. Mr. Rituraj Choudhary, Adv. Ms. Sujaya Bardhan, Adv.

For Respondent(s) Mr. Nitin S.tambwekar, Adv.

Mr. Seshatalpa Sai Bandaru, AOR Mr. Viraj Kadam, Adv.

Mr. Ajay Kumar, Adv.

Mr. Soumya Dutta, AOR Mr. Rahul Chitnis, Adv. Mr. Siddharth Dharmadhikari, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Bharat Bagla, Adv.

Mr. Kirti Dadheech, Adv.

Contd..

 - 2 -

UPON hearing the counsel the Court made the following O R D E R Put up on 28.03.2023.

Permitted to file additional documents within a period of one week from today.

(NEETU SACHDEVA) (NAND KISHOR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)