Section 204(1)(a) in The Punjab Municipal Corporation Act, 1976

[Cites 0, Cited by 0] [Section 204(1)] [Section 204] [Entire Act]

State of Punjab - Subsection

Section 204(1)(a) in The Punjab Municipal Corporation Act, 1976

(a)to discharge directly or indirectly into any municipal drain-

(i)any trade effluent from any trade premises except in accordance with bye- laws made in this behalf; or

(ii)any liquid or other matter the discharge of which into municipal drains is prohibited by or under this Act or any other law; or