Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Rajasthan - Subsection Section 37(4) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999 (4)Notwithstanding anything contained in this Act, no appeal shall lie or subsist against an order of composition made under this Act.
