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[Cites 0, Cited by 0] [Section 265(3)] [Section 265] [Entire Act]

NCT Delhi - Subsection

Section 265(3)(c) in The Delhi Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2002

(c)all sums received by the Board from such other sources as may be decided by the Central Government or the Government.