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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(2)(e) in The Orissa Boilers Rules, 1970

(e)pass orders in all cases in which it is reported that after due notice the boiler has not been properly prepared for inspection under Sub-section (2) of Section 14;