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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(4)(b) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(b)A holder of the Wild animal trapping licence, unless specifically permitted so to do, shall not trap such animal in shooting blocks referred to Rule 19 and the Government forests.