State Consumer Disputes Redressal Commission
The Managing Director, Lrn Finance Ltd. vs Asit Bera on 17 April, 2018
Cause Title/Judgement-Entry STATE CONSUMER DISPUTES REDRESSAL COMMISSION WEST BENGAL 11A, Mirza Ghalib Street, Kolkata - 700087 First Appeal No. A/106/2017 ( Date of Filing : 27 Jan 2017 ) (Arisen out of Order Dated 14/09/2016 in Case No. Complaint Case No. CC/94/2016 of District Purba Midnapur) 1. The Managing Director, LRN Finance Ltd. Mr. Siddhartha Roy, 7, Red Cross Place, 3rd Floor, Wellesley House, P.S.- Hare Street, Kolkata -700 001. ...........Appellant(s) Versus 1. Asit Bera S/o Lt. Indra Bera, Vill. - Bansda, P.O. - Barnan, P.S. - Kolaghat, Dist. Purba Medinipur, Pin -721 134. 2. The Br. Manager, LRN Finance Ltd., sister concern of Pincon Gr. of Co. Mecheda post office - Mecheda, P.S. Kolaghat, Dist. Purba Medinipur, Pin - 721 134. ...........Respondent(s) BEFORE: HON'BLE MR. SHYAMAL GUPTA PRESIDING MEMBER HON'BLE MR. UTPAL KUMAR BHATTACHARYA MEMBER For the Appellant: For the Respondent: Dated : 17 Apr 2018 Final Order / Judgement Order No. 10 None of the parties is present. Today is fixed for filing reply to the show cause. However, Appellant is found missing on repeated calls. It appears from the record that the Appellant remained absent on the previous two occasions also. There are reasons to believe that the Appellant is no longer interested to pursue its Appeal. Therefore, the Appeal stands dismissed for non-prosecution. [HON'BLE MR. SHYAMAL GUPTA] PRESIDING MEMBER [HON'BLE MR. UTPAL KUMAR BHATTACHARYA] MEMBER