Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(2) in The Oil Mines Regulations, 2017

(2)The competent person shall not -
(a)depute another person to perform his work without the sanction of his superior official;
(b)absent himself without having previously obtained permission from such official for the period of his absence or without having been relieved by a duly competent person; and
(c)without permission from such official, perform during his shift, any duties other than those for which he has been appointed.