Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Jammu-Kashmir - Subsection Section 68(5) in Jammu and Kashmir Co-operative Societies Rules, 2001 (5)The charges to be levied for the supply of such certified copies shall not exceed the amount specified in that behalf by the Registrar from time to time.
