Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Goa - Subsection Section 4(c) in The Indian Fisheries (Goa, Daman and Diu Amendment No. 1) Act, 1970 (c)any penalty, forfeiture or punishment incurred in respect of any offence committed against any order, rule or law so repealed; or
