Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 318] [Entire Act] Union of India - Section Section 272 in The Code of Criminal Procedure, 1973 272. Language of Courts. - The State Government may determine what shall be, for purposes of this Code, the language of each Court within the State other than the High Court.
