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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(2) in Goa Salary, Allowances and Pension of Members of the Legislative Assembly Act, 2004

(2)A member shall be entitled for an amount of [Rs.750/- (Rupees Seven hundred and fifty only] [Substituted in place of words 'Rs. 300/- (Rupees three hundred only)' by the Amendment Act 23 of 2009.] for each day on duty in lieu of the accommodation provided under section 13.