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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Tripura - Subsection

Section 70(1) in Tripura Value Added Tax Rules, 2005

(1)When in the opinion of the Officer-in-charge of the check-post a search of a vehicle or a boat is necessary, such search shall, as far as practicable, be conducted with due regards to the convenience of the person transporting the goods and without causing avoidable dislocation.