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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Tamilnadu - Subsection

Section 60(2)(b) in Gudalur Janmam Estates (Abolition and Conversion Into Ryotwari) Act, 1969

(b)the procedure to be followed by the Tribunal, the Special Appellate Tribunal, authorities and officers, appointed or having jurisdiction under this Act;