Delhi High Court - Orders
Atul Aggarwal vs Directorate Of Revenue Intelligence on 25 August, 2022
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 2477/2021
ATUL AGGARWAL
..... Petitioner
Through: Mr.Vivek Bhardwaj, Mr.Adarsh
Verma and Ms.Shivani Sharma,
Advocates.
versus
DIRECTORATE OF REVENUE INTELLIGENCE
..... Respondent
Through: Mr.Satish Aggarwala, Sr.standing
counsel.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 25.08.2022 CRL.M.A.Nos.14473-74/2022
1. List on 12.09.2022.
YOGESH KHANNA, J. AUGUST 25, 2022 VLD Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:26.08.2022 15:03