Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Andhra Pradesh - Subsection Section 24(7) in A.P. Farmers Organisation Rules, 1997 (7)Minutes Register: (Form X and X.A)(i)General Body(ii)Managing Committee(iii)Separate Register for Committees.Note. - The sub-rule (b) of 24 is substituted as per G.O.Ms.No.21, dt:30-1-1999
