Madras High Court
Rajapalayam Cable Tv Operators vs / on 11 January, 2024
Author: B.Pugalendhi
Bench: B.Pugalendhi
W.P(MD)No.6176 of 2017
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 11.01.2024
CORAM:
THE HONOURABLE MR.JUSTICE B.PUGALENDHI
W.P.(MD)No.6176 of 2017
and
W.M.P.(MD)No.4864 of 2017
Rajapalayam Cable TV Operators,
Padhukappu Sangam, Regn.No.176/2004,
Through its Secretary, Sanjeevikani,
S/o.Balakrishnan,
12, Kamarajar Nagar,
Rajapalayam, Virudhunagar District. ... Petitioner
/Vs./
1.The Managing Director,
Tamil Nadu Arasu Cable TV Corporation Ltd.,
(A Government of Tamil nadu Undertaking),
No.11/22, Mangadurasmy Street,
Nungambakkam, Chennai-600 034.
2.The Special Tahsildar,
Cable TV Special Cell,
Virudhunagar,
Virudhunagar District.
3.The District Cable Operator,
Virudhuangar, Sivakasi,
Virudhunagar District.
4.V.P.Rajaguru ... Respondents
PRAYER: Writ Petition filed under Article 226 of the Constitution of India for
issuance of a Writ of Mandamus, forbearing the respondents 1 to 3 from
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W.P(MD)No.6176 of 2017
compelling the petitioner association to permit the fourth respondent to utilize the
petitioner association equipment and infrastructures for transmitting the cable TV
signals obtained from Sivakasi Control Room and transmitted to Rajapalayam via
Srivilliputhur and to the surrounding localities.
For Petitioner : Mr.M.Kannan
ORDER
The petitioner has approached this Court in the year 2017 with a grievance that the respondents are compelling the petitioner association to permit the fourth respondent to utilize the equipment of the petitioner for transmitting cable TV signals.
2.When this writ petition is taken up for hearing, the learned counsel appearing on either side submit that the issue on hand has become infructuous and the parties had swapped to other MSO.
3.Recording the same, this writ petition is closed. No costs.
Consequently, connected miscellaneous petition is closed.
11.01.2024 Index : Yes / No Internet : Yes / No ta https://www.mhc.tn.gov.in/judis 2/3 W.P(MD)No.6176 of 2017 B.PUGALENDHI,J.
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