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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Bihar - Subsection

Section 95(2) in The Bihar Motor Vehicles Rules, 1992

(2)Arrangements shall be made at the testing institute for the action of the meter to be demonstrated by a person familiar with its construction and technical details, and after such demonstration, the person submitting the meter shall supply, for at least one day, a motor cab fitted with such meter or to which one of such meters submitted may be fitted.