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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1) in The M.P. Lok Vaniki Rules, 2002

(1)The application for sanction of a management plan prepared for private areas shall be submitted to the DFO in Form-1 alongwith 5 copies of management plan.