Gauhati High Court
Mohamed Mustafa vs The State Of Assam And 2 Ors on 5 June, 2020
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/8
GAHC010038822020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 1234/2020
1:MOHAMED MUSTAFA
S/O- HAJI MD. HANIF, R/O- ISLAMPUR, GUWAHATI- 781007, KAMRUP(M),
ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM,
ENVIRONMENT AND FOREST DEPTT., DISPUR, GHY.-06.
2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI- 37.
3:THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05
Advocate for the Petitioner : MR. D DAS SR. ADV
Advocate for the Respondent : GA, ASSAM
Linked Case : Review.Pet. 136/2019
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.
Page No.# 2/8
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS
1:MOHAMMED MUSTAFA
S/O- HAJI MD. HANIF
R/O- ISLAMPUR
GUWAHATI- 781007.
Advocate for the Petitioner : MR. D MOZUMDER
Advocate for the Respondent : MR. H NATH
Linked Case : Review.Pet. 135/2019
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS
1:M/S OASIS ENTERPRISES
A PROPRIETORSHIP FIRM HAVING ITS OFFICE AT A. K. ROAD
DHIRENPARA
GUWAHATI-22
REP. BY ITS PROPRIETOR SARFARZ ALI
Page No.# 3/8
AGED ABOUT 34 YEARS.
Advocate for the Petitioner : MR. D MOZUMDER
Advocate for the Respondent : MR. H NATH
Linked Case : Review.Pet. 139/2019
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS
1:SRI KISHOR SINGH
S/O- LATE RAGHU PRASAD SINGH
R/O- NOONMATI BISNU RABHA NAGAR
GUWAHATI- 781120.
Advocate for the Petitioner : MR. D MOZUMDER
Advocate for the Respondent : MR. H NATH
Linked Case : WP(C) 1235/2020
1:M/S. OASIS ENTERPRISES
A PROPRIETORSHIP FIRM
HAVING ITS OFFICE AT A.K. DEB ROAD
DHIRENPARA
GUWAHATI-25
REP. BY ITS PROPRIETOR SARFARZ ALI AGED ABOUT 36 YEARS
Page No.# 4/8
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
ENVIRONMENT AND FOREST DEPTT. DISPUR
GUWAHATI-6
2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILD LIFE)
ASSAM
PANZABARI
GUWAHATI-37
3:THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI-05
Advocate for the Petitioner : MR. D DAS SR. ADV
Advocate for the Respondent : GA
ASSAM
Linked Case : Review.Pet. 138/2019
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS
1:SRI RANJIT KAUSHIK
S/O- LATE DHIREN SABHAPANDIT
R/O- H/NO. 10
PINAKI PATH
ZOO ROAD TINIALI
Page No.# 5/8
GUWAHATI
DIST.- KAMRUP(M)
ASSAM- 781003.
Advocate for the Petitioner : MR. D MOZUMDER
Advocate for the Respondent : MR. H NATH
Linked Case : Review.Pet. 134/2019
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS
1:MD. KASAIM
S/O- LATE HAJI KAMRUDDIN
R/O- NEAR GMC MARKET
PALTAN BAZAR
GUWAHATI- 781008.
Advocate for the Petitioner : MR. D MOZUMDER
Advocate for the Respondent : MR. H NATH
Linked Case : Review.Pet. 140/2019
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
Page No.# 6/8
DISPUR
GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS
1:MD. YASIN
S/O- LATE HAJI IMBRAHIM
R/O- NOTBOMBA
SIJUBARI
HATIGAON
GUWAHATI- 781038.
Advocate for the Petitioner : MR. D MOZUMDER
Advocate for the Respondent : MR. H NATH
Linked Case : Review.Pet. 137/2019
1:THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS
1:SANJIV KR. ROY
Page No.# 7/8
S/O- SRI LAKHINDAR RAY
R/O- SENAPATI ROAD
SILPUKHRI
GUWAHATI- 781003.
Advocate for the Petitioner : MR. D MOZUMDER
Advocate for the Respondent : MR. H NATH
Linked Case : WP(C) 1236/2020
1:MD. YASIN
S/O LATE HAJI IBRAHIM
R/O NOTBOMA
SIJUBARI
HATIGAON
GUWAHATI-781038
KAMRUP(M)
ASSAM
VERSUS
1:THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-6
2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37
3:THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI-05
Advocate for the Petitioner : MR. D DAS SR. ADV
Advocate for the Respondent : GA
ASSAM
Page No.# 8/8
BEFORE
HON'BLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
05.06.2020 Heard Mr. D. Das, learned Senior counsel for the petitioner in WP(C) Nos.1234/2020, 1235/2020 and 1236/2020.
Though the review petitions have been fixed along with these writ petitions, nobody appears for the review petitioners.
In view of the above, the matters stand adjourned to 10.06.2020, on which date if nobody appears for the review petitioners, appropriate orders will be passed.
Earlier interim order will continue in respect of WP(C) Nos.1234/2020, 1235/2020 and 1236/2020.
Sd/- N. Kotiswar Singh JUDGE Comparing Assistant