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Gauhati High Court

Mohamed Mustafa vs The State Of Assam And 2 Ors on 5 June, 2020

Author: N. Kotiswar Singh

Bench: N. Kotiswar Singh

                                                                      Page No.# 1/8

GAHC010038822020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C) 1234/2020

            1:MOHAMED MUSTAFA
            S/O- HAJI MD. HANIF, R/O- ISLAMPUR, GUWAHATI- 781007, KAMRUP(M),
            ASSAM.

            VERSUS

            1:THE STATE OF ASSAM AND 2 ORS.
            REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM,
            ENVIRONMENT AND FOREST DEPTT., DISPUR, GHY.-06.

            2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILDLIFE)
            ASSAM
             PANJABARI
             GUWAHATI- 37.

            3:THE DIVISIONAL FOREST OFFICER
            ASSAM STATE ZOO DIVISION
             GUWAHATI- 05

Advocate for the Petitioner   : MR. D DAS SR. ADV

Advocate for the Respondent : GA, ASSAM




             Linked Case : Review.Pet. 136/2019

            1:THE STATE OF ASSAM AND 2 ORS.
             REP. BY ITS COMMISSIONER AND SECRETARY
             ENVIRONMENT AND FOREST DEPARTMENT
             DISPUR
             GUWAHATI-06.
                                                           Page No.# 2/8


2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
 PANJABARI
 GUWAHATI-37.

3: THE DIVISIONAL FOREST OFFICER

ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS

1:MOHAMMED MUSTAFA
S/O- HAJI MD. HANIF
R/O- ISLAMPUR
GUWAHATI- 781007.



Advocate for the Petitioner : MR. D MOZUMDER
Advocate for the Respondent : MR. H NATH



Linked Case : Review.Pet. 135/2019

1:THE STATE OF ASSAM AND 2 ORS.
 REP. BY ITS COMMISSIONER AND SECRETARY
 ENVIRONMENT AND FOREST DEPARTMENT
 DISPUR
 GUWAHATI-06.

2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
 PANJABARI
 GUWAHATI-37.

3: THE DIVISIONAL FOREST OFFICER

ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS

1:M/S OASIS ENTERPRISES
A PROPRIETORSHIP FIRM HAVING ITS OFFICE AT A. K. ROAD
DHIRENPARA
GUWAHATI-22
REP. BY ITS PROPRIETOR SARFARZ ALI
                                                           Page No.# 3/8

AGED ABOUT 34 YEARS.



Advocate for the Petitioner : MR. D MOZUMDER
Advocate for the Respondent : MR. H NATH



Linked Case : Review.Pet. 139/2019

1:THE STATE OF ASSAM AND 2 ORS.
 REP. BY ITS COMMISSIONER AND SECRETARY
 ENVIRONMENT AND FOREST DEPARTMENT
 DISPUR
 GUWAHATI-06.

2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
 PANJABARI
 GUWAHATI-37.

3: THE DIVISIONAL FOREST OFFICER

ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS

1:SRI KISHOR SINGH
S/O- LATE RAGHU PRASAD SINGH
R/O- NOONMATI BISNU RABHA NAGAR
GUWAHATI- 781120.



Advocate for the Petitioner : MR. D MOZUMDER
Advocate for the Respondent : MR. H NATH



Linked Case : WP(C) 1235/2020

1:M/S. OASIS ENTERPRISES
A PROPRIETORSHIP FIRM
 HAVING ITS OFFICE AT A.K. DEB ROAD
 DHIRENPARA
 GUWAHATI-25
 REP. BY ITS PROPRIETOR SARFARZ ALI AGED ABOUT 36 YEARS
                                                           Page No.# 4/8



VERSUS

1:THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
ENVIRONMENT AND FOREST DEPTT. DISPUR
GUWAHATI-6

2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILD LIFE)
ASSAM
PANZABARI
GUWAHATI-37

3:THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI-05

Advocate for the Petitioner : MR. D DAS SR. ADV
Advocate for the Respondent : GA
ASSAM



Linked Case : Review.Pet. 138/2019

1:THE STATE OF ASSAM AND 2 ORS.
 REP. BY ITS COMMISSIONER AND SECRETARY
 ENVIRONMENT AND FOREST DEPARTMENT
 DISPUR
 GUWAHATI-06.

2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
 PANJABARI
 GUWAHATI-37.

3: THE DIVISIONAL FOREST OFFICER

ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS

1:SRI RANJIT KAUSHIK
S/O- LATE DHIREN SABHAPANDIT
R/O- H/NO. 10
PINAKI PATH
ZOO ROAD TINIALI
                                                           Page No.# 5/8

GUWAHATI
DIST.- KAMRUP(M)
ASSAM- 781003.



Advocate for the Petitioner : MR. D MOZUMDER
Advocate for the Respondent : MR. H NATH



Linked Case : Review.Pet. 134/2019

1:THE STATE OF ASSAM AND 2 ORS.
 REP. BY ITS COMMISSIONER AND SECRETARY
 ENVIRONMENT AND FOREST DEPARTMENT
 DISPUR
 GUWAHATI-06.

2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
 PANJABARI
 GUWAHATI-37.

3: THE DIVISIONAL FOREST OFFICER

ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS

1:MD. KASAIM
S/O- LATE HAJI KAMRUDDIN
R/O- NEAR GMC MARKET
PALTAN BAZAR
GUWAHATI- 781008.



Advocate for the Petitioner : MR. D MOZUMDER
Advocate for the Respondent : MR. H NATH



Linked Case : Review.Pet. 140/2019

1:THE STATE OF ASSAM AND 2 ORS.
 REP. BY ITS COMMISSIONER AND SECRETARY
 ENVIRONMENT AND FOREST DEPARTMENT
                                                           Page No.# 6/8

DISPUR
GUWAHATI-06.

2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
 PANJABARI
 GUWAHATI-37.

3: THE DIVISIONAL FOREST OFFICER

ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS

1:MD. YASIN
S/O- LATE HAJI IMBRAHIM
R/O- NOTBOMBA
SIJUBARI
HATIGAON
GUWAHATI- 781038.



Advocate for the Petitioner : MR. D MOZUMDER
Advocate for the Respondent : MR. H NATH



Linked Case : Review.Pet. 137/2019

1:THE STATE OF ASSAM AND 2 ORS.
 REP. BY ITS COMMISSIONER AND SECRETARY
 ENVIRONMENT AND FOREST DEPARTMENT
 DISPUR
 GUWAHATI-06.

2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
 PANJABARI
 GUWAHATI-37.

3: THE DIVISIONAL FOREST OFFICER

ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS

1:SANJIV KR. ROY
                                                           Page No.# 7/8

S/O- SRI LAKHINDAR RAY
R/O- SENAPATI ROAD
SILPUKHRI
GUWAHATI- 781003.



Advocate for the Petitioner : MR. D MOZUMDER
Advocate for the Respondent : MR. H NATH



Linked Case : WP(C) 1236/2020

1:MD. YASIN
 S/O LATE HAJI IBRAHIM
 R/O NOTBOMA
 SIJUBARI
 HATIGAON
 GUWAHATI-781038
 KAMRUP(M)
ASSAM


VERSUS

1:THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI-6

2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37

3:THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI-05

Advocate for the Petitioner : MR. D DAS SR. ADV
Advocate for the Respondent : GA
ASSAM
                                                                                 Page No.# 8/8

                                     BEFORE
                      HON'BLE MR. JUSTICE N. KOTISWAR SINGH

                                          ORDER

05.06.2020 Heard Mr. D. Das, learned Senior counsel for the petitioner in WP(C) Nos.1234/2020, 1235/2020 and 1236/2020.

Though the review petitions have been fixed along with these writ petitions, nobody appears for the review petitioners.

In view of the above, the matters stand adjourned to 10.06.2020, on which date if nobody appears for the review petitioners, appropriate orders will be passed.

Earlier interim order will continue in respect of WP(C) Nos.1234/2020, 1235/2020 and 1236/2020.

Sd/- N. Kotiswar Singh JUDGE Comparing Assistant