Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(i) in The Rajasthan Subordinate Co-Operative Service (Class II) Rules, 1955 (i)[ "Year" means financial year.] [Added by No. F. 7(2)DOP/A-II/81, 21-12-1981.[1-4-1981]]
