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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Bombay Presidency - Subsection

Section 11(2)(a) in The Bombay Gas Supply Act, 1939

(a)the date on or before which the statement of accounts of its undertaking shall be rendered by the company to the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government under sub­section (1) of section 3; the date up to which such statement shall be made and the particulars which it shall contain; and