Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act] Union of India - Subsection Section 67(1)(a) in The Punjab Reorganisation Act, 1966 (a)the State Electricity Board constituted under the Electricity Supply Act, 1948; and