Section 22(2)(b) in West Bengal Town and Country (Planning and Development) Act, 1979
(b)the Vice-Chairman of the [Kolkata] [Substituted by Section 5 of the West Bengal Capital City (Change of Name) Act, 2001 (West Bengal Act No. 18 of 2001) (w.r.e.f. 1.1.2001) for "Calcutta"] Metropolitan Development Authority, ex officio;