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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(e) in The Commercial Courts, Commercial Division And Commercial Appellate Division Of High Courts Act, 2015

(e)“District Judge” shall have the same meaning as assigned to it in clause (a) of article 236 of the Constitution of India;