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Madhya Pradesh High Court

Meil Kbl (Jv) Through Shri G Aravinda ... vs Narmada Valley Development Authority ... on 14 February, 2018

              HIGH COURT OF MADHYA PRADESH
                          AA No. 40/17
Indore, Dated: 14/2/2018
      Shri Vijay Assudani learned counsel for appellant.
      Shri R.C. Sinhal learned counsel for respondent no.4.

Ms. Megha Bais learned counsel for respondents no. 1 to 3 submits that she is filing reply during course of the day.

List on 9/3/2018.

(Prakash Shrivastava) Judge BDJ Digitally signed by Bhuneshwar Datt DN: c=IN, o=High Court of Madhya Pradesh, Bhuneshwar Datt ou=Administration, postalCode=452001, st=Madhya Pradesh, 2.5.4.20=3fb5bcda9fd75d95d6c7cdcbd092ee5a74a94a5534a ed3a66d9385cfcfc201e0, cn=Bhuneshwar Datt Date: 2018.02.15 15:26:31 -08'00'