Delhi High Court - Orders
Bhadra International (India) Pvt. Ltd. ... vs Airports Authority Of India & Anr on 14 February, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~42 to 47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 334/2018
BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
.....Petitioner
Through: Mr. Akshit Mago, Advocate
versus
AIRPORTS AUTHORITY OF INDIA & ANR.
.....Respondent
Through: Mr. Parag Tripathi, Sr. Adv, Mr.
Sonal Singh, Adv., Ms Sukanya Lal,
Adv., Mr. Shivang Singh, Adv., Mr
Shrinivasan Ramaswamy, Adv., Mr.
Anmol Adhrit, Adv
+ O.M.P.(I) (COMM.) 335/2018 & CCP(O) 55/2022, I.A. 5009/2022,
I.A. 12780/2022, I.A. 6526/2023
BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
.....Petitioner
Through: Mr. Akshit Mago, Advocate
versus
AIRPORTS AUTHORITY OF INDIA & ORS.
.....Respondent
Through: Mr. Parag Tripathi, Sr. Adv, Mr.
Sonal Singh, Adv., Ms Sukanya Lal,
Adv., Mr. Shivang Singh, Adv., Mr
Shrinivasan Ramaswamy, Adv., Mr.
Anmol Adhrit, Adv
+ O.M.P.(I) (COMM.) 378/2018 & CCP(O) 15/2021, CCP(O) 30/2023,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/02/2025 at 21:48:14
I.A. 11214/2020, I.A. 5658/2021
BHADRA INTERNATIONAL (INDIA) & ORS.
.....Petitioner
Through: Mr. Akshit Mago, Advocate
versus
AIRPORTS AUTHORITY OF INDIA
.....Respondent
Through: Mr. Parag Tripathi, Sr. Adv, Mr.
Sonal Singh, Adv., Ms Sukanya Lal,
Adv., Mr. Shivang Singh, Adv., Mr
Shrinivasan Ramaswamy, Adv., Mr.
Anmol Adhrit, Adv
+ O.M.P.(I) (COMM.) 380/2018 & CCP(O) 16/2021, CCP(O) 31/2023,
I.A. 11213/2020, I.A. 5660/2021
BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
.....Petitioner
Through: Mr. Akshit Mago, Advocate
versus
AIRPORTS AUTHORITY OF INDIA
.....Respondent
Through: Mr. Parag Tripathi, Sr. Adv, Mr.
Sonal Singh, Adv., Ms Sukanya Lal,
Adv., Mr. Shivang Singh, Adv., Mr
Shrinivasan Ramaswamy, Adv., Mr.
Anmol Adhrit, Adv
+ O.M.P.(I) (COMM.) 463/2018 & I.A. 17453/2018
AIRPORTS AUTHORITY OF INDIA
.....Petitioner
Through: Mr. Parag Tripathi, Sr. Adv, Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/02/2025 at 21:48:14
Sonal Singh, Adv., Ms Sukanya Lal,
Adv., Mr. Shivang Singh, Adv., Mr
Shrinivasan Ramaswamy, Adv., Mr.
Anmol Adhrit, Adv
versus
BHADRA INTERNATIONAL (INDIA) P LTD & ORS
.....Respondent
Through: Mr. Akshit Mago, Advocate
+ O.M.P.(I) (COMM.) 464/2018 & I.A. 17456/2018
AIRPORTS AUTHORITY OF INDIA
.....Petitioner
Through: Mr. Parag Tripathi, Sr. Adv, Mr.
Sonal Singh, Adv., Ms Sukanya Lal,
Adv., Mr. Shivang Singh, Adv., Mr
Shrinivasan Ramaswamy, Adv., Mr.
Anmol Adhrit, Adv
versus
BHADRA INTERNATIONAL (INDIA) PVT LTD & ORS.
.....Respondent
Through: Mr. Akshit Mago, Advocate
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 14.02.2025
1. The present matters have been received on transfer.
2. It is stated by the learned Counsel for the parties that the challenge to Award dated 30.07.2018 is being heard by Hon'ble Mr. Justice Anish Dayal and the same is coming up for hearing on 04.04.2025.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/02/2025 at 21:48:15
3. In view of the above, these matters be also listed before the Hon'ble Mr. Justice Anish Dayal on 04.04.2025.
SUBRAMONIUM PRASAD, J FEBRUARY 14, 2025 RJ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/02/2025 at 21:48:15