Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Entire Act] Union of India - Section Section 64 in Indian Lunacy Act, 1912 64. Regulation of proceedings of District Court. - The provisions of Sees. 40, 41 and 42 shall regulate proceedings of the District Court with regard to the matters to which they relate.
