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Delhi High Court - Orders

Cbi vs V K Bhutiani & Ors on 26 February, 2020

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~15
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CRL.L.P. 577/2016 and CRL. M.A. 16970/2016
       CBI                                          ..... Petitioner
                     Through:            Proxy counsel (appearance not given).
                     versus
       V K BHUTIANI & ORS                            ..... Respondents
                     Through:            Mr Praveen Agarwal and Mr
                                         Rhishabh        Jetley,     Advocate,
                                         Advocates for R-1.
                                         Ms Rebecca John, Senior Advocate
                                         and Mr Bhavook Chauhaan, Ms
                                         Megha Bahl and Mr P. Kashyap,
                                         Advocates for R-3.
                                         Mr Rashmi Agarwal and Mr Jayant
                                         Mehta, Advocate.
       CORAM:
       HON'BLE MR. JUSTICE VIBHU BAKHRU
                    ORDER

% 26.02.2020

1. A request for an adjournment is made on behalf of the learned counsel for the petitioner. It is stated that the main counsel is unavailable.

2. At request, list on 16.04.2020.

VIBHU BAKHRU, J FEBRUARY 26, 2020 RK