Delhi High Court - Orders
Cbi vs V K Bhutiani & Ors on 26 February, 2020
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 577/2016 and CRL. M.A. 16970/2016
CBI ..... Petitioner
Through: Proxy counsel (appearance not given).
versus
V K BHUTIANI & ORS ..... Respondents
Through: Mr Praveen Agarwal and Mr
Rhishabh Jetley, Advocate,
Advocates for R-1.
Ms Rebecca John, Senior Advocate
and Mr Bhavook Chauhaan, Ms
Megha Bahl and Mr P. Kashyap,
Advocates for R-3.
Mr Rashmi Agarwal and Mr Jayant
Mehta, Advocate.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 26.02.2020
1. A request for an adjournment is made on behalf of the learned counsel for the petitioner. It is stated that the main counsel is unavailable.
2. At request, list on 16.04.2020.
VIBHU BAKHRU, J FEBRUARY 26, 2020 RK