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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(b) in Tamil Nadu Hindu Religious Institutions (Officers and Servants) Service Rules, 1964

(b)exempt, subject to such conditions as he may fix, an officer or servant from furnishing the whole or any part of the security or reduce the amount of security.