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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(4) in The Baba Farid University of Health Sciences Act, 1998

(4)The Vice-Chancellor shall convene meeting of the Senate, the Board of Management, the Academic Council and the Finance Committee and he may by order in writing, delegate the powers of convening any of the said meeting to any of the officers of the University. The Vice-Chancellor shall be the ex officio covenor of the Board of Management and ex officio Chairman of the Senate, Academic Council and Finance Committee and preside over the meetings of these bodies in the capacity of Chairman.