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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(c) in Sales Tax New Deferment Scheme For Industries, 1989

(c)An industrial unit covered by sub-clause (d) of clause (1) shall be issued the eligibility certificate under this scheme, even if any certificate had been issued to such unit under the Old Deferment Scheme.