Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 19 in THE MAJOR PORT AUTHORITIES ACT, 2021 19. Authentication of orders and other instruments of Board. All orders, decisions and other instruments issued by the Board shall be authenticated by the signature of the Chairperson.
