Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 7 in The Puri Raj Bhavan (Maintenance and Management) Rules, 1991

7. Eligibility for free accommodation.

- The following persons and functionaries shall be eligible for occupation of suite, during their visit to Puri, free of cost :
(a)Guests and family members of the Governor, and
(b)Officers of the Governor's Secretariat.