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[Cites 0, Cited by 0] [Section 364] [Entire Act]

State of Rajasthan - Subsection

Section 364(a) in Rajasthan Land Revenue (Land Records) Rules, 1957

(a)In connection with the supervision of the Patwar Schools, the duties of the Tehsildar or the Naib Tehsildar of the Tehsil. where the school is located, are the same as those of the Sadar Qanungo given in paragraph 325.