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State of Uttar Pradesh - Section

Section 1 in U.P. krishi Utpadan Mandi (Bisawan Sanshodhan) Niyamawali, 2016

1. Short title and commencement.

(1)These rules may be called the Uttar Pradesh krishi Utpadan Mandi (Bisawan Sanshodhan) Niyamawali, 2016.
(2)They shall come into force with effect from the date of their publication in the Gazette.