Section 5(iii) in Rajasthan Electricity Regulatory Commission (Distribution Licensees Standards of Performance) Regulations, 2003
(iii)The Complaint regarding low voltage arising due to inadequacy in the distribution system requiring upgradation of distribution lines, transformers or installation of capacitors shall be resolved within 180 days subject to availability of material and techno-economic viability. The Complainants shall be informed in writing.
