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Kerala High Court

M/S. Craysol Technologies (India) ... vs Union Of India on 26 May, 2022

Author: Amit Rawal

Bench: Amit Rawal

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR. JUSTICE AMIT RAWAL
         THURSDAY, THE 26TH DAY OF MAY 2022 / 5TH JYAISHTA, 1944
                         WP(C) NO. 19749 OF 2016
PETITIONER:

              M/S. CRAYSOL TECHNOLOGIES (INDIA) PVT.LTD.,
              CRAYSOL BUILDING, XVIII/498, COCHIN UNIVERSITY ROAD,
              CUSAT P.O., KALAMASSERY,COCHIN-682022, KERALA,
              REPRESENTED BY ITS MANAGING DIRECTOR,
              MR. NOBY E.A, AGED 41 YEARS, S/O.I. ABI.

              BY ADV SRI.PEEYUS A.KOTTAM


RESPONDENTS:

     1        UNION OF INDIA
              REPRESENTED BY ITS SECRETARY,
              MINISTRY OF ROAD TRANSPORT AND HIGHWAYS,
              NEW DELHI -1100 001.

     2        ASSOCIATION OF STATE ROAD
              TRANSPORTATION UNDERTAKING(ASRTU)
              REPRESENTED BY ITS DIRECTOR, ASRTU BHAVAN,
              PLOT-4A,PSP BLOCK, POCKET-14, SECTOR-8,DWARAKA,
              NEW DELHI -110077.

     3        EXECUTIVE DIRECTOR
              ASSOCIATION OF STATE ROAD TRANSPORT UNDERTAKING (ASRTU),
              REPRESENTED BY ITS DIRECTOR, ASRTU BHAVAN, PLOT-4A,
              PSP BLOCK, POCKET-14, SECTOR-8,DWARAKA,
              NEW DELHI-1100077.

     4        TECHNICAL DIRECTOR
              ASSOCIATION OF STATE ROAD TRANSPORT UNDERTAKING (ASRTU),
              REPRESENTED BY ITS DIRECTOR, ASRTU BHAVAN, PLOT-4A,
              PSP BLOCK, POCKET-14, SECTOR-8, DWARAKA,
              NEW DELHI-1100077.

     5        KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
              REPRESENTED BY ITS MANAGING DIRECTOR,TRANSPORT BHAVAN,
              TRIVANDRUM-695001.
 WP(C) NO. 19749 OF 2016
                                  2

     6       MS. AUTOGRADE INTERNATIONAL PRIVATE LIMITED,
             35/334, MAMANGALAM CHURH ROAD,MANGALAM-682025,
             REPRESENTED BY ITS MANAGING DIRECTOR.

     7       MS. ROSMERTA AUTOTECH
             PRIVATE LIMITED, KHASRA NO. 9/28, KAPASHERA,
             NEW DELHI -110038,
             REPRESENTED BY ITS MANAGING DIRECTOR.

             BY ADVS.
             SRI.BABU P.L., CGC
             SMT.A.PARVATHI MENON
             SRI.MILLU DANDAPANI
             SMT.A.PARVATHI MENON
             SRI.RAAJESH S.SUBRAHMANIAN
             SRI.P.SANJAY


             SRI.S.MANU - ASGI
             SRI.DEEPY THANKAN - SC


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   26.05.2022,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 19749 OF 2016
                                 3


                           JUDGMENT

Learned Counsel for the petitioner submitted that the matter has become infructuous. Accordingly, this writ petition is dismissed as infructuous.

Sd/-

AMIT RAWAL JUDGE nak