Section 269B(1)(a) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 269B(1)] [Section 269B] [Entire Act]

Union of India - Subsection

Section 269B(1)(a) in The Income Tax Act, 1961

(a)authorise as many [Joint Commissioners] [ Substituted by Act 21 of 1998, Section 3, for " Deputy Commissioner" (w.e.f. 1.10.1998).], as it thinks fit, to perform the functions of a competent authority under this Chapter; and

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Union of India - Subsection

Section 269B(1)(a) in The Income Tax Act, 1961