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Rajasthan High Court - Jodhpur

Gramin Bank Pensioners Samiti vs Union Of India on 3 November, 2020

Bench: Sangeet Lodha, Rameshwar Vyas

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                     D.B. Civil Writ Petition No. 14059/2019

                                   Gramin Bank Pensioners Samiti
                                                                                                        ----Petitioner
                                                                          Versus
                                   Union Of India
                                                                                                      ----Respondent


                                   For Petitioner(s)           :     None present
                                   For Respondent(s)           :     --



                                                   HON'BLE MR. JUSTICE SANGEET LODHA

HON'BLE MR. JUSTICE RAMESHWAR VYAS Order 03/11/2020 List the matter before a Bench of which one of us (Mr. Justice Rameshwar Vyas) is not a member.

(RAMESHWAR VYAS),J (SANGEET LODHA),J 141-AnilKC/-

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