Rajasthan High Court - Jodhpur
Gramin Bank Pensioners Samiti vs Union Of India on 3 November, 2020
Bench: Sangeet Lodha, Rameshwar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ Petition No. 14059/2019
Gramin Bank Pensioners Samiti
----Petitioner
Versus
Union Of India
----Respondent
For Petitioner(s) : None present
For Respondent(s) : --
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE RAMESHWAR VYAS Order 03/11/2020 List the matter before a Bench of which one of us (Mr. Justice Rameshwar Vyas) is not a member.
(RAMESHWAR VYAS),J (SANGEET LODHA),J 141-AnilKC/-
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