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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Assam - Subsection

Section 22(2)(i) in Assam Forest (Removal And Storage of Forest Produce) Regulation Act, 2000

(i)the manner in which the right of access to documents and the right to entry conferred by Section 9 may be exercised ;