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[Cites 0, Cited by 0] [Section 163(2)] [Section 163] [Entire Act]

State of West Bengal - Subsection

Section 163(2)(b) in The West Bengal Panchayat Act, 1973

(b)inspect or examine, or depute an officer to inspect or examine, any department of the Panchayat Samiti, or any service, work or thing under the control of the Panchayat Samiti,