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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Mizoram - Subsection

Section 60(2) in Mizoram Cooperative Societies Act, 2006

(2)The duties and responsibilities cast upon board of directors under section 129 shall equally, mutatis mutandi, be applicable to other board of directors, in addition to the same cast upon them under sub-section (1) of section 60.