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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 20(1)(h) in Jammu and Kashmir Kahcharai Act, 1994

(h)attempts to commit, or abets the commission of any act or omission in contravention of any of the foregoing clauses; or