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Gauhati High Court

Mohammed Badruddin Ajmal vs Kamalakhya Dey Purkayastha And 2 Ors on 16 May, 2025

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                          Page No.# 1/2

GAHC010021472025




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.Pet./100/2025

            MOHAMMED BADRUDDIN AJMAL
            S/O LATE AJMAL ALI HAJI ABDUL MAJID, RESIDENT OF VILLAGE
            DONKIGAON, PO AND PS HOJAI, DIST HOJAI, ASSAM 782435



            VERSUS

            KAMALAKHYA DEY PURKAYASTHA AND 2 ORS.
            S/O LATE KAUSHIK RANJAN DEY PURKAYASTHA RESIDENTOF SUBHASH
            NAGAR, SRIBHUMI (KARIMGANJ) TOWN, PO AND PS SRIBHUMI
            (KARIMGANJ) , DIST SRIBHUMI (KARIMGANJ) , ASSAM 788710

            2:THE STATE OF ASSAM
             REPRESENTED BY PP
            ASSAM

            3:THE OFFICER IN CHARGE
             KARIMGANJ POLICE STATION PO AND PS SRIBHUMI (KARIMGANJ)
             DIST SRIBHUMI (KARIMGANJ)
            ASSAM
             PIN78871

Advocate for the Petitioner   : MR. M K HUSSAIN, MR. M ALOM,MS. F H AHMED,MRS. S Y
AHMED

Advocate for the Respondent : PP, ASSAM, MD. A H LASKAR (R-1),MRS S GOSWAMI (R-
1),MR. R GUPTA (R-1)
                                                                                 Page No.# 2/2


                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 16.05.2025 Heard Mr. M K Hussain, the learned counsel appearing for the petitioner. Also heard Mr. B Sarma, the learned Additional Public Prosecutor appearing for the State of Assam.

Seen the office note dated 14.05.2025. Await for the service report upon the respondent No. 1. List this matter next week.

JUDGE Comparing Assistant